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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Uttar Pradesh - Subsection

Section 173(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)a water tax [leviable in areas where water is supplied by the Corporation;] [Inserted by U.P. Act 17 of 1999, S. 2.]