Section 1(4)(e) in The West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999

[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

(e)the Co-operative Service Commission constituted under the West Bengal Co-operative Societies Act, 1983,

Legal Document View