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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)appoint inspectors for the inspection of a College once at least within a period of three years after the grant of the privileges of an affiliated or Constituent College or after the inspection last held, consider the report of the inspectors and forward it to the Syndicate with its recommendations.