Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1A)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1A)(b) in The Taxation Laws (Amendment) Act, 2006

(b)to sub- section (2), the following provisos shall be added, namely:-