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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1)(c) in Gujarat Primary Education Act, 1947

(c)to maintain an adequate staff of Assistant Administrative Officers, Supervisors, Attendance Officers, clerks, teachers, inferior servants and other staff as may in the opinion of the [State] [This word was substituted for the word Provincial' by the Adaptation of Laws Order, 1950.] Government be necessary;
(cc)[ to maintain such number of Vidyasahayaks as may, in the opinion of the State Government, be necessary.] [Clause (cc) inserted by Gujarat 3 of 2003, dated 3rd March 2003 (w.r.e.f 11-06-1998)]