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[Cites 0, Cited by 0] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(11) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(11)The amount of the market fee assessed under sub-rules (7) & (8) above, less than sums, if any, already paid, shall be paid by the commission agent within fifteen days from the date of the receipt of the assessment order by him.