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[Cites 0, Cited by 0] [Section 70(1A)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1A)(i) in The Factories Act, 1948

(i)vary the limits laid down in this sub-section so, however, that no such section shall authorise the employment of any female adolescent between 10 P.M. and 5 A.M.;