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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(h) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(h)the relationship with regard to inam land as between the inamdar and kabiz-e-kadim, permanent tenant, protected tenant or non-protected tenant shall be extinguished;