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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 238(1)(c) in Arunachal Pradesh Municipal Act, 2007

(c)to determine separately for each Municipality the rate or the principles for determination of the amount of charges for solid waste management under clause (ii) of section 130,