Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 91 in Kerala Survey and Boundaries Rules, 1964 91. Form of order under section 15 (1) and notice under section 6(5). - The order for recovery under sub-section (1) of section 15 shall be in Form No.2 and the notice under sub-section 6 shall be in Form No.19.
