Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Madhyastham Adhikaran Regulations, 1985

1. Short title and commencement.

(1)These regulations may be called the Madhya Pradesh Madhyastham Adhikaran Regulations, 1985.
(2)The regulations shall come into force on the date of their publication in the Government Gazette.