Orissa High Court
Opsc vs Kishore Chandra Dixit And Others on 18 July, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WA No.2985 of 2023
OPSC, Cuttack .... Appellant
Represented by Adv.-
Mr. A. Behera, Advocate
-versus-
Kishore Chandra Dixit and others .... Respondents
Represented by Adv.-
Mr. D. K. Pattanaik, Adv. for R.1
Mr. D. Mohanty, AGA
For R.2 & 3
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
JUSTICE SANJAY KUMAR MISHRA
ORDER
18.07.2025 Order No.
06. This matter is taken up through hybrid mode.
2. Call this matter on 4th September, 2025.
The interim order passed earlier shall continue till the next date of listing.
(Dixit Krishna Shripad) Judge (S.K. Mishra) Judge Mona Signature Not Verified Digitally Signed Signed by: MONALISA SWAIN Reason: Authentication Location: High Court of Orissa Date: 18-Jul-2025 18:53:34