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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(9) in Incentives to Industries in Bihar, 1986

(9)The State Government attaches utmost importance to quick clearance of proposals received from entrepreneurs and removal of difficulties faced by them. To achieves this and to help the entrepreneurs to have a correct choice of industries to be set up, 'Single Window System' has been established at different levels. At the level of the districts, a Committee,has been set up headed by the District Officer with representatives from Electricity Board, Commercial Taxes Department, Labour Department, Financial Institutions and Banks to advise and help the entrepreneurs. A similar Committee has been set up at the level of Industrial Area Development Authority and finally, there is a Committee at the State head-quarters with Chief Secretary as the Chairman. Officers from various departments and organisations concerned with the development of industry in the State are on the committee. The decisions taken by this committee will be binding on all departments and organisations.All promotional institutions and bodies will be housed in Udyog Vikas Bhawan and a team of officers will be working there every day under the "Single Window System" scheme to help entrepreneurs.The Industrial Development Commissioner alongwith senior officers from the Industries Department/Corporations/Financial Institutions/Banks/Boards will also be available there on fixed days to help and advise them.A Data Bank and an Industrial Library etc. will also be set up for giving necessary assistance to the entrepreneurs.