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State of Rajasthan - Section

Section 7B in The Rajasthan Accounts Service Rules, 1954

7B.

Notwithstanding anything contained in rule 7, three posts of Accounts Officers shall be reserved for promotion from amongst Inspectors Revenue Accounts of the Rajasthan Revenue Accounts Subordinate Service as have experience of working as Inspectors Revenue Accounts for five years or more. In case sufficient eligible substantive Inspectors are not available, regularly recruited Inspectors Revenue Accounts shall also be eligible for officiating appointment and in case no such official is available in a year the reservation shall be carried forward to another year and only thereafter it will be filled from [Assistant Accounts Officer Grade-I] [Substituted by Notification No. F. 1(6), dated 1.10.2014 (w.e.f. 1.7.2013).].