Supreme Court - Daily Orders
Transmission Corporation Of Andhra ... vs M/S Equipment Conductors And Cables Ltd on 27 January, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.22+45 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 1956-1957/2020
(Arising out of impugned final judgment and order dated 14-11-2019
in CRP No. 44/2019 and CRP No. 50/2019 passed by the High Court of
Andhra Pradesh at Amravati)
TRANSMISSION CORPORATION OF
ANDHRA PRADESH LTD (AP TRANSCO) Petitioner(s)
VERSUS
M/S EQUIPMENT CONDUCTORS AND CABLES LTD Respondent(s)
(FOR ADMISSION and I.R.)
SLP (C)Nos. 2588-2589/2020
(FOR ADMISSION and I.R. and IA No. 15143/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 27-01-2020 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Nishant Sharma, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s) Mr. Dheeraj Gupta, Adv.
Mr. Gopal Balwant Sathe, AOR
Mr. Sanam Siddiqui, Adv.
Ms. Diksha Arora, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP (C) Nos. 1956-1957/2020 The special leave petitions are dismissed.
SLP (C)Nos. 2588-2589/2020 Issue notice.
There shall be stay of the impugned order in the meanwhile.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.27 17:38:17 IST Reason:(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER