Madhya Pradesh High Court
Vishal Sharma vs The State Of Madhya Pradesh on 30 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SHEEL NAGU
WRIT PETITION No.14476 of 2022
BETWEEN:-
1. VISHAL SHARMA S/O SHRI RAKESH
SHARMA, AGED ABOUT 26 YEARS,
OCCUPATION: UNEMPLOYED NEPAL
PALACE GOUR WARD DISTRICT SAGAR
(MADHYA PRADESH)
2. AMAN SAHU S/O SHRI MUNNA LAL SAHU,
AGED ABOUT 26 YEARS, R/O WARD NO. 13,
NANNI MATA MOHALLA, HINDORIYA,
DISTRICT DAMOH (MADHYA PRADESH)
3. ANKIT BANSAL S/O SHRI LAXMAN
BANSAL, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O E-5,
POLICE LINE, NEW QUARTER,CIVIL
LINES, DISTRICT SAGAR (MADHYA
PRADESH)
4. KOMAL CHADAR S/O SHRI PRAHALAD,
AGED ABOUT 24 YEARS, OCCUPATION:
UNEMPLOYED R/O BAZAR WARD, DEORI,
DISTRICT SAGAR (MADHYA PRADESH)
5. GHANSHYAM KURMI S/O SHRI BABU
PRASAD KURMI, AGED ABOUT 21 YEARS,
OCCUPATION: UNEMPLOYED R/O
SINGHPUR, TEHSIL DEORI, DISTRICT
SAGAR, (MADHYA PRADESH)
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6. SHAILENDRA KURMI S/O SHRI
RAJKUMAR, AGED ABOUT 21 YEARS,
OCCUPATION: UNEMPLOYED R/O
SINGHPUR, TEHSIL DEORI, DISTRICT
SAGAR, (MADHYA PRADESH)
7. PAVAN VAIDYA S/O SHRI MADHAV PRASAD,
AGED ABOUT 33 YEARS, OCCUPATION:
UNEMPLOYED R/O SHIVANAND GALI,
BRANDAVAN WARD, GOPALGANJ,
DISTRICT SAGAR (MADHYA PRADESH)
8. DHARAMPAL RAJPOOT D/O NANDRAM
RAJPOOT, AGED ABOUT 25 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE AND POST CHITHARI, DISTRICT
CHHATARPUR (MADHYA PRADESH)
9. SHIVAM SONI S/O SHRI BAIJNATH SONI,
AGED ABOUT 26 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO. 40,
CHETGIRI COLONY, DISTRICT
CHHATARPUR (MADHYA PRADESH)
10. VIJAY KUMAR SHAKYA S/O SHRI
YASHVANT SINGH SHAKYA, AGED ABOUT
29 YEARS, OCCUPATION: UNEMPLOYED
R/O HOUSE NO. 56, ASHOK NAGAR,
RAISEN ROAD, DISTRICT BHOPAL
(MADHYA PRADESH)
11. AKSHAY VERMA S/O SHRI JITENDRA
VERMA, AGED ABOUT 21 YEARS,
OCCUPATION: UNEMPLOYED VILLAGE
AND POST ULJHAWAN, DISTRICT SEHORE
(MADHYA PRADESH)
12. DEEPAK CHOUDHARY S/O SHRI DHAL
SINGH, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O SALHE
KHURD, POST ARRI, DISTRICT SEONI
(MADHYA PRADESH)
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13. ROHIT TOMAR S/O SHRI RAM LAKHAN
SINGH, AGED ABOUT 23 YEARS,
OCCUPATION: UNEMPLOYED R/O A-248,
PHASE 10, SHIVBIHAR, NORTH DELHI
(DELHI)
14. KAMLESH DEHARIYA S/O RAMKISHOR
DEHARIYA, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O LAKDAI
JAMHODI, HOUSE NUMBER 350, WARD NO.
13, DISTRICT CHHINDWARA (MADHYA
PRADESH)
15. ASHISH MORE S/O SHRI CHINTAMAN
MORE, AGED ABOUT 28 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD
NO.5, AAM CHOWK, DISTRICT BALAGHAT,
M.P. (MADHYA PRADESH)
16. SOHEL KHAN S/O NISAR KHAN, AGED
ABOUT 25 YEARS, OCCUPATION:
UNEMPLOYED R/O HOUSE NO. 25, WARD
NO. 21, GITANJALI COLONY, DISTRICT
CHHINDWARA (MADHYA PRADESH)
17. ARUN JATAV S/O ASHARAM JATAV, AGED
ABOUT 23 YEARS, OCCUPATION:
UNEMPLOYED VILLAGE GARDHA, TEHSIL
GADARWARA, DISTRICT NARSINGHPUR
(MADHYA PRADESH)
18. SURENDRA PATEL S/O SHRI MADAN LAL
PATEL, AGED ABOUT 28 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE BARLAI JAGIR, TEHSIL
SANWER, DISTRICT INDORE M.P.
(MADHYA PRADESH)
19. SHAILENDRA VERMA S/O REWARAM
VERMA, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE AND POST LONARA, TEHSIL
- 4 -
KHARGONE, DISTRICT KHARGONE
(MADHYA PRADESH)
20. PAWAN KUMAR BAMANIYA S/O NURA
BAMANIYA, AGED ABOUT 25 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE GOTHANIYA, POST SALI,
DISTRICT BARWANI (MADHYA PRADESH)
21. AJAY MAURYA S/O TUTA SINGH MAURYA,
AGED ABOUT 26 YEARS, R/O CHENDIYA
ROAD, DAHI , DISTRICT DHAR (MADHYA
PRADESH)
22. NILESH BARE S/O SHRI MANDARAM
BARE, AGED ABOUT 29 YEARS,
OCCUPATION: UNEMPLOYED R/O RB 174H,
WESTERN RAILWAY COLONY, DISTRICT
KHANDWA (MADHYA PRADESH)
23. MANSARAM MORE S/O CHHANGAN
MORE, AGED ABOUT 30 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE KADVAJHIRA, TEHSIL SENDHVA,
DISTRICT BARWANI (MADHYA PRADESH)
24. DEELIP S/O SHRI BADRILAL, AGED ABOUT
24 YEARS, OCCUPATION: UNEMPLOYED
R/O VILLAGE BHATUD, TEHSIL
BHAGWANPURA, DISTRICT KHARGONE
(MADHYA PRADESH)
25. JITENDRA S/O SHRI RAMLAL, AGED
ABOUT 24 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO.5, TEHSIL
NIWALI, DISTRICT BARWANI (MADHYA
PRADESH)
26. SACHIN VISHWAKARMA S/O SHRI
NANDKISHORE VISHWAKARMA, AGED
ABOUT 25 YEARS, OCCUPATION:
UNEMPLOYED VILLAGE AND PO KHADI
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HAT, TEHSIL ASHTA, DISTRICT SEHORE
(MADHYA PRADESH)
27. SOURABH S/O SHRI BABULAL PATEL,
AGED ABOUT 23 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO. 14, LOHAR
GHATI MOHALLA, DISTRICT KHANDWA
(MADHYA PRADESH)
28. JAGAN GORE S/O SHRI JALAM GORE,
AGED ABOUT 26 YEARS, R/O VILLAGE
GHUSGAON, POST OJHAR, DISTRICT
BARWANI (MADHYA PRADESH)
29. MANOJ GOLSAR S/O SHRI KAMALCHAND
GOLSAR, AGED ABOUT 29 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE SALAI KESUN, DISTRICT
KHANDWA (MADHYA PRADESH)
30. ANIRUDHA UIKEY S/O SHRI RAMNIVAS
UIKEY, AGED ABOUT 30 YEARS,
OCCUPATION: UNEMPLOYED R/O TEHSIL
AND DISTRICT SIRALI, DISTRICT HARDA
(MADHYA PRADESH)
31. UMESH SILALE S/O SHRI RAMSINGH
SILALE, AGED ABOUT 27 YEARS,
OCCUPATION: UNEMPLOYED R/O TEHSIL
AND DISTRICT SIRALI, DISTRICT HARDA
(MADHYA PRADESH)
32. HEMANT MEENA S/O SIYARAM MEENA,
AGED ABOUT 28 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO. 16, TEHSIL
BABAI, DISTRICT HOSHANGABAD
(MADHYA PRADESH)
33. DHANRAJ S/O ANTARSINGH, AGED ABOUT
24 YEARS, OCCUPATION: UNEMPLOYED
R/O GRAM SAIKHEDI, DISTRICT
KHARGONE (MADHYA PRADESH)
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34. SATYANARAYAN PARIHAR S/O
PADAMSINGH PARIHAR, AGED ABOUT 26
YEARS, OCCUPATION: UNEMPLOYED R/O
GRAM GUDBHELI PANTH, PIPLODHA,
DISTRICT RATLAM(MADHYA PRADESH)
35. PRAKASH KUMAWAT S/O AJAY, AGED
ABOUT 24 YEARS, OCCUPATION:
UNEMPLOYED R/O AMBA CHANDAN,
DISTRICT INDORE (MADHYA PRADESH)
36. DEVRAJ DHANGAR S/O KARAN SINGH
DHANGAR, AGED ABOUT 26 YEARS,
OCCUPATION: UNEMPLOYED R/O 145
KHAN MOHALLA UNCHOD, DISTRICT
SAJAPUR (MADHYA PRADESH)
37. HARIOM VISHWAKARMA S/O
SHIVNARAYAN VISHWAKARMA, AGED
ABOUT 28 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO. 17,
PREMNAGAR COLONY, SUJALPUR,
DISTRICT SHAJAPUR (MADHYA PRADESH)
38. RAHUL NINGWAL S/O SHRI LUN SINGH,
AGED ABOUT 26 YEARS, OCCUPATION:
UNEMPLOYED R/O INDRA COLONY,
JOBAT, DISTRICT ALIRAJPUR (MADHYA
PRADESH)
39. RAHUL MALVIYA S/O SHRI BALRAM
MALVIYA, AGED ABOUT 26 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE UMARIYA, DISTRICT RAJGARH
(MADHYA PRADESH)
40. VISHAL PATIDAR S/O SHRI TRILOK
CHANDRA PARIDAR, AGED ABOUT 21
YEARS, OCCUPATION: UNEMPLOYED R/O
VILLAGE NANUKHEDA, DISTRICT DEWAS
(MADHYA PRADESH)
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41. NARENDRA SINGH S/O SHRI ARJUN
SINGH, AGED ABOUT 27 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD 1,
TEHSIL SEVASRA GELANA, DISTRICT
MANDSOUR (MADHYA PRADESH)
42. NARESH SINGH S/O LAXMAN SINGH
KUSHWAH, AGED ABOUT 25 YEARS,
OCCUPATION: UNEMPLOYED R/O BADERA
FUTKAR MURAR, DISTRICT GWALIOR
(MADHYA PRADESH)
43. VISHNU RATHORE S/O SHRI KANHAIYA
RATHORE, AGED ABOUT 23 YEARS, R/O
VILLAGE DHODHAR, DISTRICT SHEOPUR
(MADHYA PRADESH)
44. NAVEEN MISHRA S/O SHRI SHIVKUMAR
MISHRA, AGED ABOUT 22 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE GOAR KHURD, DISTRICT BHIND
(MADHYA PRADESH)
45. KU. TULSA PATEL D/O SHRI BIHARI LAL
PATEL, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE PARASORIYA, DISTRICT DAMOH
(MADHYA PRADESH)
46. KU. NISHA D/O SHRI JAGDISH, AGED
ABOUT 22 YEARS, OCCUPATION:
UNEMPLOYED R/O WARD NO. 14, BODA,
DISTRICT RAJGARH (MADHYA PRADESH)
47. KU. ARCHANA GURJAR D/O SHRI BHARAT
SINGH, AGED ABOUT 26 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE HAMUKHEDI, WARD NO. 54,
DEWAS ROAD, DISTRICT UJJAIN (MADHYA
PRADESH)
48. KU. RAMSAKHI UIKEY D/O SHRI GHUDAN
UIKEY, AGED ABOUT 24 YEARS,
- 8 -
OCCUPATION: UNEMPLOYED R/O
VILLAGE AND PO KONA PINDARI, SANKH
DISTRICT CHHINDWARA (MADHYA
PRADESH)
49. KU. MEGHNA PARIHAR D/O SHRI SHIV
SINGH, AGED ABOUT 23 YEARS,
OCCUPATION: UNEMPLOYED R/O CIVIL
WARD NO 2, INDIRA COLONY, DISTRICT
DAMOH (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI N.S. RUPRAH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETAY HOME
DEPARTMENT GOVERNMENT OF M.P.
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. DIRECTOR GENERAL OF POLICE, POLICE
HEADQUARTERS BHOPAL (MADHYA
PRADESH)
3. PROFESSIONAL EXAMINATION BOARD ,
THROUGH CHAIRMAN CHAYAN BHAWAN,
MAIN ROAD NO.1, CHINAR PARK (EAST)
BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI NAVIN DUBEY - GOVERNMENT ADVOCATE FOR
RESPONDENTS/STATE, SHRI RAHUL DIWAKAR AND SHRI AMAN
GUPTA, ADVOCATES FOR RESPONDENT NO.3)
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Reserved on : 28.09.2022
Pronounced on : 30.01.2023
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This petition having been heard and reserved for orders, coming
on for pronouncement this day, the Court pronounced the following:
ORDER
This petition has been filed involving same issue based on identical fact situation as in W.P. No.11972/2022 (Shailesh Kumar Tiwari vs. State of M.P. and others) which has been dismissed by this Court by order dated 30.01.2023.
Accordingly, this petition is also dismissed in terms of the order passed by this Court on 30.01.2023 in W.P. No.11972/2022.
(SHEEL NAGU) JUDGE YS Digitally signed by YOGESH KUMAR SHIRVASTAVA Date: 2023.02.01 12:00:03 +05'30'