Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 17 December, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar, Anoop Kumar Mendiratta
$~68 to 70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through: Mr. M. K. Bhardwaj and Mr.
Maria Mugesh Kannan H., Advocates.
versus
NTRO & ORS. .....Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv. for R-1,3 and 9.
Mr.Ravinder Agarwal and Mr.Lekh Raj
singh, Advs. for UPSC.
+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through: Mr. M. K. Bhardwaj and Mr.
Maria Mugesh Kannan H., Advocates.
versus
NTRO AND ORS .....Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv. for R-1,2 and 5.
Mr.Ravinder Agarwal and Mr.Lekh Raj
singh, Advs. for UPSC.
+ W.P.(C) 12105/2021
SURESH SHARMA .....Petitioner
Through: Mr. M. K. Bhardwaj and Mr.
Maria Mugesh Kannan H., Advocates.
versus
NTRO AND ORS .....Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv. for R-1, 2 and 5.
W.P.(C) 2618/2020 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/12/2024 at 21:29:52
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 17.12.2024 As this Bench has to rise at 3.30 pm, re-notify on 6 February 2025.
C.HARI SHANKAR, J ANOOP KUMAR MENDIRATTA, J DECEMBER 17, 2024/p Click here to check corrigendum, if any W.P.(C) 2618/2020 & connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 21:29:52