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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 17 December, 2024

Author: C.Hari Shankar

Bench: C.Hari Shankar, Anoop Kumar Mendiratta

                             $~68 to 70
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 2618/2020
                                       SURESH SHARMA                          .....Petitioner
                                                   Through: Mr. M. K. Bhardwaj and Mr.
                                                   Maria Mugesh Kannan H., Advocates.

                                                                            versus

                                       NTRO & ORS.                                                    .....Respondents
                                                                            Through: Mr.Vikram Jetly, CGSC with
                                                                            Ms.Shreya Jetly, Adv. for R-1,3 and 9.
                                                                            Mr.Ravinder Agarwal and Mr.Lekh Raj
                                                                            singh, Advs. for UPSC.

                             +         W.P.(C) 9852/2020
                                       SURESH SHARMA                          .....Petitioner
                                                   Through: Mr. M. K. Bhardwaj and Mr.
                                                   Maria Mugesh Kannan H., Advocates.

                                                                            versus

                                       NTRO AND ORS                                                   .....Respondents
                                                                            Through: Mr.Vikram Jetly, CGSC with
                                                                            Ms.Shreya Jetly, Adv. for R-1,2 and 5.
                                                                            Mr.Ravinder Agarwal and Mr.Lekh Raj
                                                                            singh, Advs. for UPSC.

                             +         W.P.(C) 12105/2021
                                       SURESH SHARMA                          .....Petitioner
                                                   Through: Mr. M. K. Bhardwaj and Mr.
                                                   Maria Mugesh Kannan H., Advocates.

                                                                            versus

                                       NTRO AND ORS                                                     .....Respondents
                                                                            Through: Mr.Vikram Jetly, CGSC with
                                                                            Ms.Shreya Jetly, Adv. for R-1, 2 and 5.


                             W.P.(C) 2618/2020 & connected matters                                                         Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/12/2024 at 21:29:52
                                        CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                       HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                            ORDER

% 17.12.2024 As this Bench has to rise at 3.30 pm, re-notify on 6 February 2025.

C.HARI SHANKAR, J ANOOP KUMAR MENDIRATTA, J DECEMBER 17, 2024/p Click here to check corrigendum, if any W.P.(C) 2618/2020 & connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 21:29:52