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Bombay High Court

Dr. Arun Ganesh Jogdeo vs The Unior Of India, Thr Its Secretary ... on 28 November, 2018

Author: Naresh H. Patil

Bench: Naresh H. Patil, M.S. Karnik

                                             1/2                                  44cp 152.18.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                       CONTEMPT PETITION NO. 152 of 2018

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  Office      Notes,       Office
  Memoranda of appearances,                          Court's or Judge's orders
  Court's orders or directions &
  Registrar's orders.




                                          Dr.Arun G. Jogdeo, petitioner-in-person
                                          present.

                                          Mr. A.I.Patel, AGP for respondent no.5.
                                          Mr. Suresh Kumar for respondent no.4.


                           CORAM : NARESH H. PATIL, C.J.

& M.S. KARNIK, J.

28th November, 2018. P.C. :

Heard party-in-person in Contempt Petition. The learned Counsel appearing for Income-tax Department submits that reply is being finalised.

2. Stand over to 19th December, 2018, at ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 09:53:35 ::: 2/2 44cp 152.18.doc 3.00 p.m. The main petition be circulated on the next date.

M.S.KARNIK, J CHIEF JUSTICE L.S. Panjwani, P.S. ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 09:53:35 :::