Bombay High Court
Dr. Arun Ganesh Jogdeo vs The Unior Of India, Thr Its Secretary ... on 28 November, 2018
Author: Naresh H. Patil
Bench: Naresh H. Patil, M.S. Karnik
1/2 44cp 152.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 152 of 2018
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Office Notes, Office
Memoranda of appearances, Court's or Judge's orders
Court's orders or directions &
Registrar's orders.
Dr.Arun G. Jogdeo, petitioner-in-person
present.
Mr. A.I.Patel, AGP for respondent no.5.
Mr. Suresh Kumar for respondent no.4.
CORAM : NARESH H. PATIL, C.J.
& M.S. KARNIK, J.
28th November, 2018. P.C. :
Heard party-in-person in Contempt Petition. The learned Counsel appearing for Income-tax Department submits that reply is being finalised.
2. Stand over to 19th December, 2018, at ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 09:53:35 ::: 2/2 44cp 152.18.doc 3.00 p.m. The main petition be circulated on the next date.
M.S.KARNIK, J CHIEF JUSTICE L.S. Panjwani, P.S. ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 09:53:35 :::