Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(e) in The Goa Ground Water Regulation Act, 2002 (e)"Ground Water Officer" means the Ground Water Officer authorised and/or appointed by the Government to perform the functions of the Ground Water Officer under this Act;
