Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir State Board of Technical Education Act, 2002

11. Re-nomination or re-co-option of a member.

- Subject to the provisions of this Act a member, except the one who is removed under section 9, shall be eligible for re-nomination or re-co-option, as the case may be.