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State of Odisha - Section

Section 155 in The Orissa Motor Vehicles Rules, 1993

155. Turning circle.

- Every motor vehicle shall be so constructed to be capable of turning in either direction in a circle not exceeding in a diameter of eighteen metres and twenty-nine centimetres in the case of vehicles the overall length of which does not exceed seven metres and ninety-two centimetres; and twenty metres and ten centimetres in the case of a vehicle the overall length of which exceeds seven metres and ninety-two centimetres. For the purpose of this rule such diameter shall be determined by reference to the extreme outer edge of the wheel track at ground level;Provided that the Regional Transport Authority, may in his discretion, permit the use of any vehicle which has a turning circle of diameter in excess of twenty metres and ten centimetres in any specified route or region.Chapter-VI Control of Traffic