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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(3) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)The members referred to in clause (c), clause (d) and clause (e) of Rule 10, shall hold office as such during the period as the State Government may specify.