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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(xii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(xii)for vessels other than those mounted on the vehicles of over 4500 litres water capacity, relief valves shall be fitted with extended vent pipes adequately supported and having outlets at least 2 metres above the top of the vessel and at least 3.5 metres above the ground level and the vent pipes shall be fitted with loose-fitting rain caps;