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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)When the counting of vote is completed, the Returning Officer shall forthwith declare the candidate to whom the largest numbers of valid votes have been given, to be elected. If there are an equal number of votes in favour of each of the two or more candidates for one vacancy, the selection shall be determined by the Returning Officer-by a lot.