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State of Uttar Pradesh - Section

Section 10 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

10. Contents of identity card.

- The Food Officer shall prepare or cause to be prepared an identity card correctly with clearly marked on it the name and the address of the identity card-holder the number of persons of the household or establishment and the name or some other indication of the Authorised Retail Distributor from whom the identity card-holder is entitled, to purchase Scheduled Commodities.