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Kerala High Court

Kfc Professionals Forum vs The State Of Kerala on 28 May, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                     &
                    THE HONOURABLE MR. JUSTICE P.M.MANOJ
           Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
            CM.APPL.NO.1/2024 IN WA NO. 697 OF 2024(FILING NO.)
            WP(C) 10407/2019 OF HIGH COURT OF KERALA, ERNAKULAM
APPLICANTS/APPELLANTS

  1. KFC PROFESSIONALS FORUM, KERALA FINANCIAL CORPORATION,
     VELLAYAMBALAM, THIRUVANANTHAPURAM- 695033 REPRESENTED BY ITS GENERAL
     SECRETARY, RAJAN POTAYIL, SMRITH MANDIR, PERUNTHANNI, VALLAKADAVU
     P.O, THIRUVANANTHAPURAM- 695008.
  2. KFC STAFF UNION, KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
     THIRUVANANTHAPURAM- 695033, REPRESENTED BY ITS GENERAL SECRETARY,
     SAMKUTTY.B, BABU MANDIRAM, PANDITHITTA, AMBALANIRAPPU P.O., KOLLAM,
     PIN - 691508.
  3. REGHU K., S/O KUTTAPPAN, AGED 53 YEARS, SAKETHAM, BHARANIKKAVU
     SOUTH, PALLIKKAL P.O, ALAPPUZHA DISTRICT, PIN - 690503.

RESPONDENTS/RESPONDENTS

  1. THE STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY,
     DEPARTMENT OF FINANCE, GOVERNMENT SECRETARIAT,   THIRUVANANTHAPURAM,
     PIN - 695001.
  2. THE EMPLOYEES PROVIDENT FUND ORGANIZATION, REPRESENTED BY ITS
     REGIONAL COMMISSIONER, ZONAL OFFICE, BHAVISHYA NIDHY BHAVAN, P.B NO.
     1016, PATTOM PALACE. P.O, THIRUVANANTHAPURAM, PIN - 695004.
  3. THE KERALA FINANCIAL CORPORATION, REPRESENTED BY ITS MANAGING
     DIRECTOR, KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
     THIRUVANANTHAPURAM, PIN - 695033.
  4. THE BOARD OF DIRECTORS, REPRESENTED BY ITS CHAIRMAN, KERALA
     FINANCIAL CORPORATION, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN -
     695033.
  5. THE SMALL INDUSTRIES DEVELOPMENT BANK, REPRESENTED BY ITS CHAIRMAN
     AND MANAGING DIRECTOR, HEAD QUARTERS NO. 15, SIDBI TOWER, ASOK
     MARG, LUCKNOW, UTTAR PRADESH, PIN - 226001.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the re-
presentation delay of 355 days in re-presenting the writ appeal in the
interest of justice.

     This Application coming on for orders on 28.05.2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of PRAVEEN K. JOY, T.A.JOY, E.S.SANEEJ,
M.P.UNNIKRISHNAN, N.ABHILASH, DEEPU RAJAGOPAL, ALBIN VARGHESE
and ABISHA.E.R, Advocates for the petitioners, the court passed the
following:                                             (p.t.o)
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                                       ORDER

This is an application to condone the delay of 355 days in re- presenting the appeal.

It is submitted by the learned counsel appearing for the appellant that connected appeals have been admitted and the same were pending.

Re-presentation delay will stand condoned.

Registry to number the appeal and post along with the connnected cases.

Sd/- RAJA VIJAYARAGHAVAN V JUDGE Sd/- P.M.MANOJ JUDGE 28-05-2024 /True Copy/ Assistant Registrar