Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] Dadra And Nagar Haveli - Subsection Section 121(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (1)The Administrator may, subject to prior publication by notification in the Official Gazette, make rules to carry out the provisions of this Regulation.
