Delhi High Court - Orders
Sachin Kumar Gupta & Ors vs Dedicated Freight Corridor ... on 20 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13987/2023
SACHIN KUMAR GUPTA & ORS. ..... Petitioners
Through: Mr. Saurabh Agrawal and Ms. Komal
Mundhra, Advocates.
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 20.10.2023 CM APPL. 55219/2023 Exemption allowed, subject to all just exceptions. The application is disposed of accordingly. W.P.(C) 13987/2023 The present petition has been filed under Article 226 of the Constitution of India, praying as follows:
"A. Issue a writ, order and/or direction in the nature of mandamus setting aside Office Order No. 934/2022 dated 30.12.2022 issued by the Respondent organization; AND/OR B. Issue a writ, order and/or direction in the nature of mandamus setting aside Office Order No. 155/2023 dated 24.02.2023 issued by the Respondent organization; AND/OR C. Issue a writ, order and/or direction in the nature of mandamus directing the Respondent organization to fix the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 05:04:24 notional seniority and notional pay fixation of the Petitioners with effect from 01.01.2020 along with all consequential benefits and arrears thereon; AND/OR D. Pass any other order(s) and/or direction(s), that this Hon'ble Court may deem fit in the facts and circumstances of the present case."
Heard.
Issue notice to the respondent through all possible modes on filing PF within one week.
List before the Registrar on 19th January, 2024 for completion of pleadings.
CHANDRA DHARI SINGH, J OCTOBER 20, 2023 pa/ds Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 05:04:24