Rajasthan High Court - Jodhpur
Pradeep Kumar Goyal vs Union Of India And Ors on 16 September, 2022
Author: Kuldeep Mathur
Bench: Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2240/2012
Pradeep Kumar Goyal
----Petitioner
Versus
Union Of India And Ors.
----Respondents
For Petitioner(s) : Mr. Sandeep Soni
For Respondent(s) : Mr. Vivek Siddh for
Mr. Deelip Kawadia
HON'BLE MR. JUSTICE KULDEEP MATHUR
Order 16/09/2022 The matter comes upon an application (I.A. No.01/2022) for early hearing of the matter.
No case is made out for early hearing of the matter, therefore, the application, is rejected.
List the case on the date as already fixed by the Registry i.e. on 12.10.2022.
(KULDEEP MATHUR),J 24-KshamaD/-
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