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State of Tamilnadu - Section

Section 2 in Glanders and Farcy (Tamil Nadu Amendment) Act, 1965

2. Insertion of new section 3-A in Central Act XIII of 1899.

- After section 3 of the Glanders and Farcy Act, 1899 (Central Act XIII of 1899) (hereinafter referred to as the principal Act), the following section shall be inserted, namely:-