Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Neeraj Singhal & Ors. vs . State Of Hp & Anr. on 8 September, 2022

Bench: Sabina, Sushil Kukreja

Neeraj Singhal & Ors. vs. State of HP & anr.

CWP No.6252 of 2022 .

08.09.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.

Mr. Vinod Thakur, Additional Advocate General, for respondent No.1/State.

Mr. Shashi Shirshoo, Advocate, for respondent No.2.

CWP No.6252/2022& CMP No.12555/2022 Notice.

Mr. Vinod Thakur, learned Additional Advocate General and Mr. Shashi Shirshoo, learned counsel, accept notice on behalf of respondent No.1 and respondent No.2, respectively and seek time to file reply.

List again on 19.9.2022.

( Sabina ) Judge ( Sushil Kukreja ) September 8, 2022 (KS) Judge ::: Downloaded on - 08/09/2022 20:10:46 :::CIS