Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(g) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (g)liaise with Boards in other districts or courts, as the case may be to facilitate speedy inquiry and disposal of cases ;
