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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in The Coal Mines Provident Fund Scheme

(1)Every contribution payable under this Scheme [in respect of any period of currency commencing prior to the 1st of April, 1953] [Inserted vide S.R.O. 3306 dated 22.10.1954.] shall, except as otherwise provided herein, be paid by affixing stamp in the space provided therefor in the Contribution Card maintained for each member in Form 'D' or 'E' annexed hereto.