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State of Uttar Pradesh - Section

Section 6 in The U.P. Co-operative Societies Employees Service Regulations, 1975

6. [ [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.]

Every Co-operative Society shall, with the previous approval of the Board, categories the posts in every cadre of its staff in categories I, II, III and IV keeping in view the emoluments, duties and functions of the employees].