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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Nagpur Province - Subsection

Section 5(37A) in The City of Nagpur Corporation Act, 1948

(37A)[ "population" means the population as ascertained at the last preceding census of which the relevant figures have been published;] [Clause 37A was inserted by Maharashtra 41 of 1994, Section 78(7).]