Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 4(4)] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(4)(v) in Tamil Nadu Payment of Pension to Tamil Scholars and Miscellaneous Provisions Act, 1983 (v)the nature of the suffering either by way of imprisonment or otherwise undergone by the applicant or the martyr, as the case may be; or