Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Gujarat - Subsection Section 90(3) in Gujarat State Council for Physiotherapy Rules, 2013 (3)Every employee of the Council (including the registrar and temporary employee) may be granted leave according to the provision of Gujarat Civil Service (Leave) Rules, 2002.
