Karnataka High Court
Mrs Jayashree Jayanth vs Mr N Krishnaswamy on 16 September, 2019
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF SEPTEMBER, 2019
BEFORE
THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
MISCELLANEOUS FIRST APPEAL No.4633 OF 2014 (CPC)
BETWEEN:
Mrs. Jayashree Jayanth,
W/o. Mr. Jayanth Balakrishna,
Aged 53 years,
No.1411, 8th Main,
Judicial Layout, GKVK Post,
Bengaluru-560064.
Karnataka.
...Appellant
(By Sri. K.N.Rakshit, Advocate)
AND:
1. Mr. N.Krishnasway,
S/o. Mr. P.B.Nanjiah,
Aged 83 years,
R/at 21/1/67 Main Road,
Mettupalyam-641301
Coimbatore District, Tamil Nadu,
2. Mrs. Mallika Murali Babu,
D/o. Mr. N.Krishnaswamy,
Aged 48 years,
R/at Krishnaleela
59/E, Main Road,
Mettupalyam-641301
Coimbatore District,
Tamil Nadu.
2
3. Mr. R.Murali Babu,
(Husband of Mallika Murali Babu)
S/o. Mr.H.A.Rangasamy
Aged 51 years,
R/at Krishnaleela
59/E, Main Road,
Mettupalyam-641301
Coimbatore District,
Tamil Nadu.
4. Mrs. R.Thimmammal
W/o. Late Mr. N.Ramoo Gowder,
Aged 88 years,
R/at 21/1/53 Main Road,
Mettupalyam-641301
Coimbatore District, Tamil Nadu,
5. Mr. R.Chandrasekar,
S/o. Late Mr. N.Ramoo Gowder,
Aged 68 years,
R/at 21/1/53 Main Road,
Mettupalyam-641301
Coimbatore District, Tamil Nadu,
6. Mrs. Usha Umapathi,
W/o. Mr. R.Umapathi,
Aged 57 years,
R/at Lasya,
19/1 Kasturi Apartments,
Off Kasturi Ranga Road,
Alwarpet, Chennai-600018,
Tamil Nadu
7. Mr. Preetham Umapathi,
S/o. Mr. R.Umapathi,
Aged about 36 years,
19/1 Kasturi Apartments,
Off Kasturi Ranga Road,
Alwarpet, Chennai-600018,
Tamil Nadu
3
8. Mr. Vikram Umapathi,
S/o. Mr. R.Umapathi,
Aged about 32 years,
19/1 Kasturi Apartments,
Off Kasturi Ranga Road,
Alwarpet, Chennai-600018,
Tamil Nadu
9. Ms. Preethi Sivaram,
D/o. Mrs. Shyamala Devaraj,
Aged about 44 years,
R/at 41416 Mission Drive, Palmdale,
California, 93551, U.S.A.
10. Ms. Priya Devaraj,
D/o. Mrs. Shyamala Devaraj,
Aged 41 years,
R/at 41416 Mission Drive, Palmadale,
California, 93551, U.S.A.
11. Ms. Vasantha Padmanabhan,
D/o. Mr. N.Ramoo Gowder
Aged 64 years,
R/at 41416 Mission Drive, Palmadale,
California, 93551, U.S.A.
12. Ms. Malathi Krishnaswamy,
D/o. Mr. N.Ramoo Gowder,
Aged 62 years,
R/at 10/B, Krupa
Boriahgowder Street,
L.S.Puram, Mettupalyam-641301
Coimbatore District,
Tamil Nadu
13. Ms. Sujatha Chandappa,
W/o. Mr. N.Chandappa,
Aged 76 years,
R/at 6/9, Primrose Road,
4
Gurappa Avenue
Bengaluru-560025.
14. Mr. Nanjaraj Chandappa,
S/o. Mr. N.Chandappa,
Aged 50 years,
R/at 6/9, Primrose Road,
Gurappa Avenue
Bengaluru-560025.
15. Ms. Chandini Surya Kumar,
D/o. Mr. N. Chandappa,
Aged 57 years,
R/at 26, Mariannapalya,
Hebbal, Bengaluru-560024.
16. Ms. Nandini Amar Kumar,
D/o. Mr. N.Chandappa,
Aged 54 years,
R/at No.68, Ashoka Pillar Road,
Near Canara Bank, II Block,
Jayanagar, Bengaluru-560011.
17. Mr. K.Kantharaj,
S/o. Ms. Kamala Krishnaraj,
Aged 61 years,
R/at No.11/150, K.K.Nagar,
Coimbatore Main Road,
Mettupalyam-641301
Coimbatore District, Tamil Nadu
18. Ms. Renuka Lakshmanan,
D/o. Ms. Kamala Krishnaraj,
Aged 48 years,
R/at No.11/150, K.K.Nagar,
Coimbatore Main Road,
5
Mettupalyam-641301
Coimbatore District, Tamil Nadu
... Respondents
(By M/s Agraa Legal, Advocates for
R1 to R3, R5 to R8, R12, R17 and R18,
Sri. S.H.Prashanth, Advocate for R13 to R16)
This MFA is filed under Order 43 Rule 1(s) of CPC
against the order dated 15.04.2014 passed on I.A.No.2 in
O.S.No.6285/2008 on the file of the 38th Additional City Civil
Judge, Bengaluru, dismissing I.A.No.2 filed under Order 40
Rule 1 read with Section 151 of CPC.
This MFA coming on for orders this day, the Court
made the following:
ORDER
The appellant's counsel files a memo stating that the appellant does not press this appeal. Memo is placed on record. Appeal is dismissed accordingly.
Sd/-
JUDGE KMV/-