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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(ii) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(ii)a question of law arising in the course of the proceedings : Provided that, whenever such a permission is granted to one party, a similar permission shall also be granted to the other party to the dispute: