Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(e) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(e)
(i)if the son or daughter of the applicant is studying a professional course in Law or Engineering or Medical or Veterinary Science or allied courses, for every academic year of the course, an assistance of Rs. 2,000 (Rupees two thousand only):