Supreme Court - Daily Orders
C.G.Holdings P.Ltd. vs Ramasamy Athappan . on 12 September, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
1
ITEM NO.3 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Interlocutory Application Nos. 5-8/2014
&
Interlocutory Application Nos. 9-12/2014
in
Petition(s) for Special Leave to Appeal (C) No(s). 9-12/2012
(Arising out of impugned final judgment and order dated 05/08/2011
in OSA No. 2/2009 to OSA No. 5/2009 passed by the High Court Of
Madras)
C.G.HOLDINGS P.LTD. Petitioner(s)
VERSUS
RAMASAMY ATHAPPAN & ORS. Respondent(s)
(for c/delay in filing application for restoration and restoration
and office report)
WITH
Interlocutory Application Nos. 9-12/2014
&
Interlocutory Application Nos. 13-16/2014
in
SLP(C) Nos. 7626-7629/2012
(With appln.(s) for c/delay in filing application for restoration
and appln.(s) for restoration and Office Report)
Date : 12/09/2014 These applications were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Signature Not Verified
SLP 9-12/2012
Digitally signed by
Mr. S. Gowthaman,Adv.
Rajesh Dham
Date: 2014.09.13
09:23:23 IST
Reason:
SLP 7626-7629/2012 Mr. Gopal Jain, Sr. Adv.
Mr. Aditya Ganju, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Sanjeev K. Kapoor, Adv. for
M/s. Khaitan & Co.
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Respondent(s)
Mr. N. Ganpathy,Adv.
Mr. P. Parmeswaran,Adv.
Mr. Anurag Mathur, Adv.
Mr. C.A. sundaram, Sr. Adv.
Mr. Sivanandaraaj, Adv.
Ms. Shalini Kaul, Adv.
Mr. Senthil Jagadeesan,Adv.
Mr. Shibashish Misra,Adv.
Mr. Subhasish Bhowmick,Adv.
M/s. Mahalakshmi Balaji & Co.
M/s. Khaitan & Co.
UPON hearing the counsel the Court made the following
O R D E R
The Court will first hear the restoration applications and, if restoration applications are allowed, special leave petitions will be heard then and there.
Learned counsel for the parties shall come prepared accordingly.
List the interlocutory applications after four weeks.
(RAJESH DHAM) (RENU DIWAN)
COURT MASTER COURT MASTER