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[Cites 0, Cited by 2] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1) in Gujarat Primary Education Act, 1947

(1)The Administrative Officer shall have power, subject to such general instructions, as may be issued from time1, 'to time by the Director, to promote, transfer and take all disciplinary action (including removal or dismissal) against the staff maintained under Section 20.