Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(5) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 (5)Assist the concerned Canal Officer in removing the encroachment as per the directions issued by the Government from time to time.
