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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(b) in The Life Insurance Corporation Act, 1956

(b)between the chief agent of an insurer and a special agent, shall, as from the appointed day, cease to have effect and all rights accruing to the chief agent or the special agent under any such contract shall terminate on that day: