Supreme Court - Daily Orders
Ongc Ltd.As Rep.Assese. vs Commr.Of Income Tax on 27 February, 2014
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ITEM NO.86 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 925 OF 2008
ONGC LTD.AS REP.ASSESE. Appellant (s)
VERSUS
COMMR.OF INCOME TAX & ANR. Respondent(s)
(With prayer for interim relief and office report )
WITH C.A. NOS. 1514,1522,1531 AND 1523/2008
Date: 27/02/2014 These Appeals were called on for hearing today.
For Appellant(s)
Mr. Subramonium Prasad,Adv.
Mr. Suhaas Joshi,Adv.
For Respondent(s) Ms. Nandani Gupta,Adv.
Mr. B.V. Balaram Das,Adv.
UPON hearing counsel the Court made the following
O R D E R
Both sides have filed their respective statement of cases. It is submitted by both sides that no pre-hearing steps are required.
List the matter before the Hon’ble Court, as per rules.
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