Section 3(7)(v) in The Rajasthan Charitable Endowments Rules, 1961
(v)The number of the [committee members] [Substituted by G.S.R. 63 vide Notification No. F. 12(4) F.W.M./80, dated 24.7.1980 - Rajasthan Gazette, Part IV-C(1), dated 21.8.1980, page 131.] which will form a quorum,