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State of Odisha - Section

Section 37 in The Orissa Motor Vehicles Rules, 1993

37. Maintenance of State register of motor vehicles.

- The State register of motor vehicles shall be maintained by the registering authority in the manner of a ledger, the columns, being vertical for entering horizontally the particulars of Form 41 prescribed under Rule 75 of the Central Motor Vehicles Rules, 1989.Chapter-IV Control of transport vehicles