Madhya Pradesh High Court
Laxman Singh vs The State Of Madhya Pradesh on 5 December, 2023
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1443 of 2019 (LAXMAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 05-12-2023 List the case after four weeks, as prayed for by learned counsel for the petitioner.
(AVANINDRA KUMAR SINGH) JUDGE rahul Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 07-12-2023 05:53:55 PM