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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of West Bengal - Subsection

Section 196(14) in The West Bengal Motor Vehicles Rules, 1989

(14)[ The fee for a metal badge or duplicate metal badge issued by the Regional Transport Authority, shall be as specified in Schedule A.] [Sub-rule (14) Substituted vide clause (21)(c), ibid (w.e.f. 4.5.1998).]