Bombay High Court
Pr. Commissioner Of Income Tax (Tds)-2 vs National Health & Education Society on 27 August, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 105 OF 2016
Pr. Commissioner Of Income Tax (tds)-2 ....Appellants
V/S
National Health And Education Society (p.d ....Respondent
Hinduja Hospital And Medical Research Centre) WITH INCOME TAX APPEAL(IT) NO. 112 OF 2016 Pr. Commissioner Of Income-tax (tds)-2 ....Appellants V/S National Health And Education Society ....Respondent WITH INCOME TAX APPEAL(IT) NO. 115 OF 2016 Pr.commissioner Of Income Tax(tds)-2 ....Appellants V/S National Health & Education Society(p.d.hinduja ....Respondent Hospital & Medical Research Centre) WITH INCOME TAX APPEAL(IT) NO. 116 OF 2016 Pr. Commissioner Of Income Tax (tds)-2 ....Appellants V/S National Health & Education Society ....Respondent WITH INCOME TAX APPEAL(IT) NO. 121 OF 2016 Page 1/2 ::: Uploaded on - 28/08/2018 ::: Downloaded on - 30/08/2018 21:39:31 ::: Pr. Commissioner Of Income Tax (tds)-2 ....Appellants V/S National Health & Education Society ....Respondent WITH INCOME TAX APPEAL(IT) NO. 128 OF 2016 Pr.commissioner Of Income Tax(tds)-2 ....Appellants V/S National Health & Education Society(p.d.hinduja ....Respondent Hospital & Medical Research Centre) Ms. Swapna Gokhale h/f Mr. Suresh Kumar for the appellant. Mr. S.C.Tiwari a/w Ms. Rutuja Pawar for the respondent.
CORAM : S.C. DHARMADHIKARI &
B.P. COLABAWALLA, JJ
DATE : 27th August, 2018
P.C. :
It is stated by the learned advocate h/f Mr. Suresh Kumar for the appellant, that as Mr. Suresh Kumar is unwell he is not in a position to attend the court. At the request of the learned advocate for the appellant, stand over to 19.09.2018.
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